Section 3(1)(a) in The Mines Act, 1952

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Union of India - Subsection

Section 3(1)(a) in The Mines Act, 1952

(a)any mine or part thereof in which excavation is being made for prospecting purposes only and not for the purpose of obtaining minerals for use or sale:

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Union of India - Subsection

Section 3(1)(a) in The Mines Act, 1952