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State of Rajasthan - Section

Section 5 in The Dungarpur State Devasthan Nidhi Rules, 1961

5. Appointment of Pujaries, Sewagirs and other servants.

- Subject to the general supervision and control of the Nidhi, all appointment and removals of Pujaries, Sewagirs and other servants of the various shrines, temples and institutions vested in the Nidhi shall be made by the head of such shrine, temple or institution:Provided that an appeal against an order of dismissal shall lie to the State Government.