Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Rajasthan - Subsection Section 113(3) in Rajasthan Panchayati Raj Rules, 1996 (3)Bids shall be called for at such auction and the person making the highest bid shall be declared to be the purchaser of the property so auctioned.
