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State of Tamilnadu - Section

Section 154 in Tamil Nadu State Housing Board Act, 1961

154. Submission of administration report to Government.

(1)As soon as may be after the first day of April in every year and not later than such date as may he fixed by the Government, the Board shall submit to the Government a detailed report of the administration during the preceding year in such form as the Government may direct.
(2)The Chairman shall prepare such report and the Board shall consider the report and forward the same to the Government with its resolutions thereon, if any.