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State of Odisha - Section
Section 10 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004
10. A statement showing the percentage of process serving by each bailiff during the period from............. No. of process given for service and number of process served.
| Period from | No. of process given for service | No. of process served | No. of process returned unserved | Percentage of process served |