Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(2)Where notice issued by the Tribunal is served by the party himself by 'hand delivery' (Dasti) he shall file in the Registry of the Tribunal, the acknowledgement together with an affidavit of service.