Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534B] [Entire Act] State of Odisha - Subsection Section 534B(c) in Orissa Municipal Rules, 1953 (c)for building on a site exceeding 700 square yards but not exceeding 900 square yards in area, the maximum possible plinth area shall be one-third of the site area or 280 square yards whichever is more;