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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(e) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(e)a Co-operative Society registered under the [Telangana Co-operative Societies Act, 1964 (Act 7 of 1964)] and