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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(f) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

(f)any goods imported and bonded on arrival in India for re-export to any country outside India, except Nepal and Bhutan;