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Commissioner Of Income Tax (Exemption) vs Water And Land Management Training And ... on 16 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.23                               COURT NO.7                 SECTION XII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.6278/2018

     (Arising out of impugned final judgment and order dated 15-03-2017
     in ITTA No. 56/2017 passed by the High Court Of Judicature At
     Hyderabad For The State Of Telangana And The State Of Andhra
     Pradesh)

     COMMISSIONER OF INCOME TAX (EXEMPTION)                               Petitioner(s)

                                                     VERSUS

     WATER AND LAND MANAGEMENT
     TRAINING AND RESEARCH INSTITUTE                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.29869/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 16-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                   Mr. Yashank Adhyaru, Sr. Adv.
                                         Mr. Ritesh Kumar, Adv.
                                         Mr. Rajat Nair, Adv.
                                         Mr. D.S. Bisht, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER