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State of Bihar - Section

Section 5 in Bihar Finance Act, 2015

5. Amendment in section 11 of the Bihar value Added Tax Act, 2005 (Act 27 of 2005).

- Immediately after the word "section 10" in section 11 of the Bihar Value Added Tax Act, 2005 (Act 27 of 2005), the words and figures "or section 46A" shall be added.