Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 14 in Chhattisgarh State Co-operative Tribunal Regulations, 2016 14. Discovery, inspection and admission of documents. - The rules under Order XI and XII of the Code of Civil Procedure, 1908 (No. 5 of 1908) shall be applicable to the cases before the Tribunal.
