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Punjab-Haryana High Court

Satish Kumar vs Risal Singh & Ors on 2 May, 2017

Author: Jitendra Chauhan

Bench: Jitendra Chauhan

258 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH

                               CRM-M-35420 of 2015 (O&M)
                               Date of decision: 02.05.2017.

Satish Kumar


                                                                  ... Petitioner
                         Versus

Risal Singh and others
                                                               ... Respondents

CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN

Present:    Mr. Amit Kashyap, Advocate for
            Mr. Rajender Kumar, Advocate,
            for the petitioner.

Jitendra Chauhan, J. (Oral)

Learned counsel appearing on behalf of the petitioner states that he has instructions to withdraw the present petition.

Dismissed as withdrawn.

02.05.2017. (JITENDRA CHAUHAN) SN JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-05-2017 00:22:03 :::