Punjab-Haryana High Court
Satish Kumar vs Risal Singh & Ors on 2 May, 2017
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
258 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-35420 of 2015 (O&M)
Date of decision: 02.05.2017.
Satish Kumar
... Petitioner
Versus
Risal Singh and others
... Respondents
CORAM: HON'BLE MR.JUSTICE JITENDRA CHAUHAN
Present: Mr. Amit Kashyap, Advocate for
Mr. Rajender Kumar, Advocate,
for the petitioner.
Jitendra Chauhan, J. (Oral)
Learned counsel appearing on behalf of the petitioner states that he has instructions to withdraw the present petition.
Dismissed as withdrawn.
02.05.2017. (JITENDRA CHAUHAN) SN JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 07-05-2017 00:22:03 :::