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State of Rajasthan - Section

Section 8 in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

8. Opening of depots and publication of price lists, etc. at the depot.

- There shall be set up in each unit such number of depots, and at such places, as the State Government may, taking into consideration the convenience of the growers of tendu leaves, direct and a price list of tendu leave fixed by the State Government under section 7 and the hours of business shall be prominently displayed on a notice board kept for the purpose at every such depot.