Supreme Court - Daily Orders
Haryana Power Purchase Centre vs Sasan Power Ltd on 3 January, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.24+58 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11826/2018
HARYANA POWER PURCHASE CENTRE Appellant(s)
VERSUS
SASAN POWER LTD & ORS. Respondent(s)
(FOR IA No.175562/2018-STAY APPLICATION )
WITH
C.A. No. 11927/2018 (XVII)
(FOR IA No.178367/2018-EX-PARTE STAY and IA No.179707/2018-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
C.A. NO. 12232/2018
(FOR EX PARTE STAY)
C.A. NO. 12190/2018
(EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND EX PARTE
STAY)
Date : 03-01-2019 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Appellant(s) Mr. M.G. Ramachandran, Adv.
Mr. K. V. Mohan, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Poorva Saigal, Adv.
Ms. Anushree Bardhan, Adv.
Mr. Shubham Arya, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. V. Giri, Sr. Adv.
Mr. M.G. Ramachandran, Adv.
Mr. Anand K. Ganesan, Adv.
Mr. Nikunj Dayal, AOR
Mr. Pramod Dayal, Adv.
Ms. Payal Dayal, Adv.
Mr. Sajan Poovayya, Sr. Adv.
Signature Not Verified
Mr. Priyadarshi Banerjee, Adv.
Digitally signed by
DEEPAK GUGLANI
Date: 2019.01.03
Mr. Pratibhanu Singh Kharola, Adv.
16:59:33 IST
Reason: Mr. V. Mukherjee, Adv.
Mr. Jan Mali Manikala, Adv.
Ms. Catherine Ayallore, Adv.
1
Mr. N. Chaudhry, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Mr. K. Amrit Sharma, Adv.
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Aditya Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appeals admitted.
Issue notice on the application(s) for stay.
(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER ASSISTANT REGISTRAR 2