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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(i) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(i)furnishes a fixed security deposit valid for three years in favour of the Central Council of Indian Medicine as follows:-
(i)Post-graduate degree course -rupees fifty lakhs per speciality;
(ii)Post-graduate diploma Course - rupees ten lakhs per speciality;
(iii)Super-specialty course-rupees one crore per speciality;
(iv)any other recognised course-rupees thirty lakhs per speciality: