Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] State of Maharashtra - Section Section 37 in Maharashtra Court-fees Act. 37. Collection of fees by stamps or e-payment- All fees referred to in section 3 or chargeable under this Act shall be collected by stamps or e-payment.
