Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 94] [Section 110] [Entire Act] Union of India - Subsection Section 110(g) in The Code of Criminal Procedure, 1973 (g)the Customs Act, 1962 (52 of 1962), [*] [The word "or" omitted by Act 25 of 2005, Section 14 (w.e.f. 23-6-2006).]
