Delhi High Court - Orders
Filing The Digital Records/Cds And ... vs Zomato Media Private Limited & Anr on 11 September, 2024
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 447/2019, I.A. 11423/2019-Allow the plaintiff for
filing the digital records/CDs and photocopies of annexures having
dim impression, I.A. 7518/2023-allow discovery by interrogatories
filed for D-1.
DR. VISHVAS KUMAR SHARMA .....Plaintiff
Through: Mr. Akshat Bajpai, Ms. Ishanee
Sharma and Mr. Shobhit Trehan,
Advs.
versus
ZOMATO MEDIA PRIVATE LIMITED & ANR .....Defendants
Through: Mr. Divjyot Singh and Mr. Nipun
Dwivedi, Advs.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 11.09.2024
1. Learned counsel(s) for the parties appearing through VC submit that they shall appear before the Court within a period of four weeks alongwith the proposed issues.
2. Accordingly, renotify on 12.11.2024.
SAURABH BANERJEE, J SEPTEMBER 11, 2024/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 02:38:51