Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Jammu-Kashmir - Section

Section 28 in The Jammu and Kashmir Fire Force Act, 1967

28. Employment on other duties.

- It shall be lawful for the Government or any officer authorised by it in this behalf to employ the force in any rescue, salvage or other works for which it is suitable by reason of its training, appliances and equipment.