Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Aircraft (Security) Rules, 2011 15. Ground handling service. - No ground handling service provider shall be allowed to provide ground handling services at any aerodrome without obtaining the Security clearance and the approval of its Security programme from the Commissioner.
