Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262(2)] [Section 262] [Entire Act] State of West Bengal - Subsection Section 262(2)(ii) in The West Bengal Motor Vehicles Rules, 1989 (ii)an indicator connected with the taxi-meter by any device, electrical or otherwise, which when operated. shall display the words "for hire" or "hired".