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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(a) in Tripura Horticultural Nurseries (Regulation) Act, 2013

(a)the form and manner of making an application for a license, the fees for such license and renewal thereof, the period for which the conditions subject to which and the form in which a license may be granted, under section 6;