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State of Madhya Pradesh - Section

Section 17G in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

17G. Interpretation.

- In this chapter, unless the context otherwise requires, the expression "owner" means Bhumiswami of land and includes an occupancy tenant and ordinary tenant, if any of such land, within the meaning of Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959).