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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(10) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(10)If an application for registration of the Political Parties is submitted to the State Election Commission not later than forty-five days from the date fixed for General Elections, then it shall be considered only after completion of the General Elections.Part-III Allotment of Symbols