Delhi High Court - Orders
Bhavik S. Thakkar vs Union Of India & Ors on 20 January, 2023
$~8.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 982/2015 and C.M. No. 1736/2015
BHAVIK S. THAKKAR ..... Petitioner
Through: Dr. D.K. Sarkar, Ms. Malabika Sarkar
and Mr. Prashant Srivastava,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Gaurav Sarin, Sr. Panel Counsel
for R-1.
Mr. Arun Kumar, Advocate for R-2.
Mr. Satish Kumar, Sr. Standing
Counsel with Ms. Vaishali Goyal, Mr.
Dhruv and Ms. Anushree Narain,
Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 20.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments heard.
Judgment reserved.
Both the parties are directed to file their written synopsis within a period of three days, alongwith all the judgment on which they have relied upon.
GAURANG KANTH, J JANUARY 20, 2023/ MS Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:27.01.2023 18:37:14