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Delhi High Court - Orders

Bhavik S. Thakkar vs Union Of India & Ors on 20 January, 2023

                          $~8.
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 982/2015 and C.M. No. 1736/2015
                               BHAVIK S. THAKKAR                       ..... Petitioner
                                                     Through:    Dr. D.K. Sarkar, Ms. Malabika Sarkar
                                                                 and    Mr.    Prashant   Srivastava,
                                                                 Advocates.
                                                     Versus

                                  UNION OF INDIA & ORS.                             ..... Respondents
                                                     Through:    Mr. Gaurav Sarin, Sr. Panel Counsel
                                                                 for R-1.
                                                                 Mr. Arun Kumar, Advocate for R-2.
                                                                 Mr. Satish Kumar, Sr. Standing
                                                                 Counsel with Ms. Vaishali Goyal, Mr.
                                                                 Dhruv and Ms. Anushree Narain,
                                                                 Advocates for R-3.

                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                               ORDER

% 20.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Arguments heard.

Judgment reserved.

Both the parties are directed to file their written synopsis within a period of three days, alongwith all the judgment on which they have relied upon.

GAURANG KANTH, J JANUARY 20, 2023/ MS Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:27.01.2023 18:37:14