Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 407 in The General Rules (Civil), 1957 407. Registers to be kept by Amins. - Every Amin shall keep in his own handwriting a diary in Form No. 107, a Proceedings Register in Form No. 108, a Property Register in Form No. 109 and a Cash Register in Form No. 110.
