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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Punjab - Subsection

Section 88(1)(a) in The Punjab Municipal Act, 1999

(a)to produce any record, correspondence, plan or other document, which is in his possession or under his control or which is recorded or filed in his office or in the office of any officer of the Municipal Council; and