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Bombay High Court

Vivek Krishnamurari Shrivastav vs State Of Maharashtra And Ors on 14 February, 2023

Author: Prakash D.Naik

Bench: A. S. Gadkari, Prakash D.Naik

                        SLJ
                                                                                         13-WP-573-2023.doc
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION

                                          CRIMINAL WRIT PETITION NO. 573 OF 2023

                        Vivek Krishnamurari Shrivastav                       ...Petitioner
                              V/s.
                        State Of Gujarat and Ors.                            ...Respondents

                        Ms. Rashmi A. Yati i/by Mr. Satish Sharma for Petitioner.
                        Mr. Ayush Kedia h/f Mr. H.S. Venegavkar for Respondent No.4.
                        Mr. Ajay Patil, A.P.P. for the Respondent-State.

                                                          CORAM :      A. S. GADKARI AND
                                                                       PRAKASH D.NAIK, JJ.

DATE : 14th FEBRUARY, 2023. P.C.:-

. Learned Advocate appearing for Respondent No.4 seeks time to take instructions.
At his request, stand over to 21st February 2023.
(PRAKASH D. NAIK, J.) (A.S. GADKARI, J.) Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR 1/1 JAMADAR Date:
2023.02.16 16:12:26 +0530