Bombay High Court
Vivek Krishnamurari Shrivastav vs State Of Maharashtra And Ors on 14 February, 2023
Author: Prakash D.Naik
Bench: A. S. Gadkari, Prakash D.Naik
SLJ
13-WP-573-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 573 OF 2023
Vivek Krishnamurari Shrivastav ...Petitioner
V/s.
State Of Gujarat and Ors. ...Respondents
Ms. Rashmi A. Yati i/by Mr. Satish Sharma for Petitioner.
Mr. Ayush Kedia h/f Mr. H.S. Venegavkar for Respondent No.4.
Mr. Ajay Patil, A.P.P. for the Respondent-State.
CORAM : A. S. GADKARI AND
PRAKASH D.NAIK, JJ.
DATE : 14th FEBRUARY, 2023. P.C.:-
. Learned Advocate appearing for Respondent No.4 seeks time to take instructions.
At his request, stand over to 21st February 2023.
(PRAKASH D. NAIK, J.) (A.S. GADKARI, J.) Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR 1/1 JAMADAR Date:
2023.02.16 16:12:26 +0530