Allahabad High Court
Smt. Parvati Devi vs Additional District Judge & 7 Others on 18 December, 2014
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 67593 of 2014 Petitioner :- Smt. Parvati Devi Respondent :- Additional District Judge & 7 Others Counsel for Petitioner :- Anand Kumar Pandey Counsel for Respondent :- Krishna Mohan Singh,Shyam Krishna Gupta Hon'ble Mahesh Chandra Tripathi,J.
The advocates are abstaining from judicial work.
Put up this matter on 13.01.2015, as fresh.
Order Date :- 18.12.2014 VKG