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Allahabad High Court

Smt. Parvati Devi vs Additional District Judge & 7 Others on 18 December, 2014

Author: Mahesh Chandra Tripathi

Bench: Mahesh Chandra Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 67593 of 2014
 
Petitioner :- Smt. Parvati Devi
 
Respondent :- Additional District Judge & 7 Others
 
Counsel for Petitioner :- Anand Kumar Pandey
 
Counsel for Respondent :- Krishna Mohan Singh,Shyam Krishna Gupta
 

 
Hon'ble Mahesh Chandra Tripathi,J.
 

The advocates are abstaining from judicial work.

Put up this matter on 13.01.2015, as fresh.

Order Date :- 18.12.2014 VKG