Delhi High Court - Orders
Unknown vs Manjeet Singh Bal & Ors on 23 March, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~39 to 43, 45, 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RSA 162/2023
BADRUDDIN
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
MANJEET SINGH BAL & ORS.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
40
RSA 163/2023
SH. SHAHABUDDIN
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
SH. UTTAM SINGH BAL ( DECEASED THROUGH LRS) & ANR.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
41
RSA 165/2023
SAIN SINGH
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
UTTAM SINGH BAL (DECEASED) THROUGH LRS & ANR.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/03/2026 at 21:35:45
42
RSA 179/2023
RAGHUBIR SINGH (DECEASED THROUGH LRS) MONTU
BATRA & ORS.
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
SH. UTTAM SINGH BAL (NOW DECEASED AND
REPRESENTED BY) THROUGH SMT SUSHMA BAL & ORS.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
43
RSA 180/2023
SH. GURDEEP SINGH & ANR.
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
UTTAM SINGH BAL THROUGH LEGAL HEIRS SUSHMA BAL
& ORS.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
45
RSA 37/2024
GIAN PARKASH (NOW DECEASED) THROUGH THR LRS
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
MANJEET SINGH BAL & ORS.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/03/2026 at 21:35:45
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
46
+ RSA 40/2024
MUKHTIAR ALI KHAN
.....Appellant
Through: Mr. Aditya P. Khanna, Advocate.
versus
SMT. DURGAWATI & ORS.
.....Respondent
Through: Mr. Brijender S Dhull, Ms. Neetu
Rani, Mr. Karnail Singh, Ms. Disha
Singh and Mr. Sachin, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 23.03.2026
1. It is already 04:45 P.M.
2. List on 14.10.2026.
NEENA BANSAL KRISHNA, J MARCH 23, 2026/VA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2026 at 21:35:45