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Bombay High Court

Indian Church Trustees Through Its ... vs State Of Maharashtra And 3 Ors on 28 November, 2022

Bench: R.D. Dhanuka, S. G. Dige

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION

REVIEW PETITION (WRIT PETITION). LODGING NO. 87 OF 2019
                          In
              WRIT PETITION 2197 OF 1998

    Indian Church Trustees Through Its Bishop        ....PETITIONER
    Anilkumar Manoharlal Lund And Anr.
                V/S
    State Of Maharashtra And 3 Ors.                ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 407 OF 2019 In REVIEW PETITION (WRIT PETITION). STAMP NO. 59 OF 2019 Prabhu Yeshu Janmotsav ....PETITIONER V/S State Of Maharashtra And 3 Ors ....RESPONDENT WITH REVIEW PETITION (WRIT PETITION). LODGING NO. 59 OF 2019 In WRIT PETITION 2197 OF 1998 Prabhu Yeshu Janmotsav ....PETITIONER V/S State Of Maharashtra And 3 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1867 OF 2019 In REVIEW PETITION (WRIT PETITION). STAMP NO. 87 OF 2019 Page 1/2 ::: Uploaded on - 28/11/2022 ::: Downloaded on - 30/11/2022 13:35:02 ::: Indian Church Trustees Through Its Bishop ....PETITIONER Anilkumar Manoharlal Lund And Anr.

V/S State Of Maharashtra And 3 Ors. ....RESPONDENT Mr. Soli Cooper, Senior Advocate along with Mr. Ankur Shah , Yohan Cooper, and Mr. Jatin Sheth for the Petitioner in RPWL/59/2019 Mr.Mayur Khandeparkar along with Mr. Joshua Abhay Patnigere, for the Petitoner in RPWL/87/2019 Mr Milind More, Addl. Government Pleader, State and Mr. Himanshu Takke AGP, State for the Respondent No.1 in both Petitions Mr.Anil Y. Sakhare, Senior Advocate along with Mr.Yashodeep Deshmukh, Ms. Shilpa Redkar i/by Mr. Sunil Sonawane for the Respondent Nos.2 in RPWL/59/2019 â€" M.C.G.M. Mr. Vaibhav Bajpai along with Ms. Dimple Merchant , Ms. Juhi Shah i/by M/s. I.V.Merchant & Co., for the Respondent No.3 in both Petitions Mr. Y.R. Mishra along with Ms. Rina Mishra, Mr. Upendra Lokegaonkar for Respondent No.4 in both Writ Petitions Mr. Rajan Jaykar â€" Representative of Respondent No.3 present in Court CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 28th November, 2022 P.C. :

S. O. to 29/11/2022 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/11/2022 ::: Downloaded on - 30/11/2022 13:35:02 :::