Supreme Court - Daily Orders
Manish Agarwal vs State Of U.P on 28 February, 2014
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ITEM NO.52 Court No.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).1886/2014
(From the judgement and order dated 12/02/2014 in CRP No.482/2014, of The
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
MANISH AGARWAL Petitioner(s)
VERSUS
STATE OF U.P Respondent(s)
(With appln(s) for ex-Parte stay,exemption from filing O.T. and office
report ))
Date: 28/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Dushyant Parashar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard.
No merit.
The special leave petition is dismissed.
|(Shashi Sareen) | |(Saroj Saini) | |Court Master | |Court Master |