Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 86 in The Rajasthan Excise Rules, 1956 86. Duty on Ganja and Bhang payable before issue. - The duty imposed for the time being on transport or import of Ganja or Bhang shall be payable before issue from the warehouse or godown concerned except where the issue is underbond.
