Patna High Court - Orders
Ramayan Sah And Anr vs Banka Shah And Ors on 23 January, 2020
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
SECOND APPEAL No.210 of 2017
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Ramayan Sah and Anr
... ... Appellant/s
Versus
Banka Shah and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Ravindra Kr Sinha No.2
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
3 23-01-2020In pursuance to office notes dated 28.8.2018, belated compliance of order dated 5.7.2017 passed by the Lawazima Board is accepted.
Office is directed to proceed further. List this matter on 5.3.2020 under appropriate heading.
(Sudhir Singh, J) Pankaj/-
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