Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Madhya Pradesh - Subsection Section 144(c) in The M.P. Irrigation Rules, 1974 (c)Notwithstanding anything contained in this rule the Collector may, at any time by an order in writing dissolve an irrigation panchayat.
