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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(1) in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951

(1)These rules may be called "The Bihar State Council of Ayurvedic and Unani Medicines (Electoral Rolls and the Conduct of Elections of Election Petition) Rules, 1953".