Calcutta High Court (Appellete Side)
E-Procurement Technologies Limited ... vs Coal India Limited And Others on 2 March, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
AD 70.
Court No.1.
March 2, 2022
SG/s. biswas
MAT 2039 of 2014
e-Procurement Technologies Limited and another
-versus-
Coal India Limited and others
Mr. Sudhakar Prasad,
Mr. Pradipta Bose, Advocates
... for the respondents.
None is present for the appellants. On the previous date learned counsel for the appellants had submitted that he had lost contact with his client and sought adjournment to seek instructions, therefore, the case was adjourned.
It appears that the appellants are not interested to prosecute this appeal.
Accordingly, this appeal is dismissed for default.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.) 2