Mr. Bhika B. Thube (Death)Mr. Rajaram B. ... vs The State Of Maharashtra on 1 July, 2019

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Bombay High Court

Mr. Bhika B. Thube (Death)Mr. Rajaram B. ... vs The State Of Maharashtra on 1 July, 2019

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 4182 OF 2014
                          In
              FIRST APPEAL 1779 OF 2009

 Mr. Rajaram Vithal Bhalerao                            ....Applicant
             V/S
 The State Of Maharashtra                            ....Respondent

WITH CIVIL APPLICATION IN FA NO. 4184 OF 2014 In FIRST APPEAL 1781 OF 2009 Mr. Vinayak Waman Bhalerao ....Applicant V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4183 OF 2014 In FIRST APPEAL 1780 OF 2009 Mr. Shivaji Kachru Bhalerao And Anr ....Applicant V/S The Special Land Acquisition Officer And ....Respondent Another WITH CIVIL APPLICATION IN FA NO. 4185 OF 2014 In FIRST APPEAL 1782 OF 2009 Page 1/3 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 03:57:09 ::: Mr. Bhika B. Thube (death)mr. Rajaram B. ....Applicant Thumbe (death) Lr's. Mr. Ramesh Bhika Thumbe And Ors.

V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4186 OF 2014 In FIRST APPEAL 1783 OF 2009 Mr. Ramesh Rajaram Bhalerao ....Applicant V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4187 OF 2014 In FIRST APPEAL 1784 OF 2009 Mr. Ashok Madhavrao Bhalerao And Ors. ....Applicant V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4188 OF 2014 In FIRST APPEAL 1785 OF 2009 Mr. Vasantrao Kaniram Sonwane ....Applicant V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4189 OF 2014 Page 2/3 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 03:57:09 ::: In FIRST APPEAL 1786 OF 2009 Mrs. Sindhubai Ashokrao Bhalerao And Another ....Applicant V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN FA NO. 4190 OF 2014 In FIRST APPEAL 1787 OF 2009 Mr. Ramesh Yashwant Bhalerao ....Applicant V/S The State Of Mahrashtra ....Respondent Ms. Neha Pawar i/b. P.N.Joshi For Applicant Mr. A.R.Patil, AGP.

CORAM : K.K. TATED, J DATE : 1st July, 2019 P.C. :

At the request of learned advocate for the applicant , Stand over to 26/07/2019.

( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 03:57:09 :::

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