Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 40 in First Statutes of the University of Udaipur 40. Powers and duties of the Estate Officer. - The Estate Officer shall in discharge of his functions and duties under section 14(3) of the Act be responsible for the following: -
