Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 20 January, 2017
WP-6814-2016 (VIKASH BHADORIA Vs THE STA TE BANK OF INDIA (RA CPC BRANCH) THR) 20-01-2017 Parties through their counsel. Shri Sunil Gupta, learned counsel for respondent No.1,
prays for time. Case is adjourned. (VIVEK AGARWAL) JUDGE msl-