Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243] [Entire Act] State of Jharkhand - Subsection Section 243(1) in Jharkhand Municipal Act, 2011 (1)The Standing Committee may grant license to any person possessing such technical qualification as may be determined by regulations to act as a licensed plumber.
