Delhi High Court - Orders
M/S Sharun Wires Pvt Ltd vs M/S M & A Orient Accessories Pvt Ltd on 3 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C1 and C2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 436/2012 and CO.APPL. 1868/2013, 1083/2014,
340/2016, 1540/2016, 1365/2018, 641/2019, 38/2023, 706/2023,
OLR 119/2017, 19/2023
M/S SHARUN WIRES PVT LTD ..... Petitioner
Through:
versus
M/S M & A ORIENT ACCESSORIES PVT LTD ..... Respondent
Through:
Mr S K Sharma & Mr Rohan Kumar,
Advs. for R-2. (M: 8874861470)
Ms. Sangeeta Chandra, Adv. for OL.
C2 WITH
+ CRL.O.(CO.) 2/2014
M/S M &A ORIENT ACCESSORIES (P) LTD. ..... Petitioner
Through:
versus
SH. PRAGEET SHARMA & ANR. ..... Respondents
Through: Ms. Pooja M., Mr. Saigal & Mr.
Ishank Jha, Advs. for Ex.Director
Prageet Sharma, (M: 9810137113)
Ms. Sangeeta Chandra, Adv. for OL.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.10.2023
1. This hearing has been done through hybrid mode.
CO.APPLs.706/20232. This is an application filed by Mr. Prageet Sharma, ex-director seeking to place on record certain documents in support of I.As.1540/2016 & 641/2019. The nature of the documents is two orders, passed by the Debt Recovery Tribunal - II (DRT) and the Court of Cheif Metropolitan Magistrate, Patiala House Court, New Delhi.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 22:09:19
3. The said documents are taken on record.
4. Accordingly, this application is disposed of. CO.APPL.1540/2016 & 641/2019
5. These applications are for hearing today. Some of the allegations in these applications are against the Andhra Bank and its officials.
6. None has appeared for Andhra Bank today. Mr. N.P. Gaur, Advocate is the lawyer for Andhra Bank. Let an intimation be given by the Registry to Mr. N.P. Gaur, Advocate at 6, LGF, Vikram Vihar Extension, New Delhi- 110024 for appearing on the next date of hearing. If there is no appearance for Andhra Bank, the Court shall proceed further to pass orders in the matter on the next date of hearing.
7. If any pleadings are to be completed in the applications, let the same be completed.
8. List before the Joint Registrar on 30th October 2023.
9. List on 23rd January 2024.
PRATHIBA M. SINGH, J.
OCTOBER 3, 2023/dk/kt At the time of finalisation of the order it is noticed that appearance of Mr. Umesh Prasad, proxy counsel for Mr. N P Gaur Adv. for Andhra Bank now Union Bank of India. (M: 9810377846), was given on the Appearance form. It is made clear that none appeared for the Bank when the matter was taken up which resulted in the matter being adjourned.
PRATHIBA M. SINGH, J.
OCTOBER 3, 2023/dk/kt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 22:09:19