Section 7(2)(b) in The Court Fees Act, 1870

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State of Uttar Pradesh - Subsection

Section 7(2)(b) in The Court Fees Act, 1870

(b)where the land forms an entire estate or a definite share of an estate paying annual revenue to Government, or forms part of such estate and is recorded as aforesaid and such revenue is settled by not permanently-

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State of Uttar Pradesh - Subsection

Section 7(2)(b) in The Court Fees Act, 1870