Section 37(1)(b) in Himachal Pradesh Technical University Act, 2014

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State of Himachal Pradesh - Subsection

Section 37(1)(b) in Himachal Pradesh Technical University Act, 2014

(b)The Finance Committee may delegate any of its powers or duties, conferred or imposed by or under this Act to -

(i)the Vice-Chancellor; or

(ii)a Committee constituted from amongst its own members.