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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(d) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(d)to take necessary steps for the prevention and control of cane diseases and pests and to render all possible help for the development of cane ;