Section 56(2)(d) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2)(d) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(d)The Finance committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor, or

(ii)a committee constituted from among its own members.