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Bombay High Court

Corporation Bank vs M/S. Bilcare Ltd. Cin No. ... on 28 November, 2019

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

            COMPANY PETITION NO. 1113 OF 2015

 Corporation Bank                                     ....Petitioner
              V/S
 M/s. Bilcare Ltd. Cin No.                         ....Respondent

L28939pn1987plc043953 None for the Petitioner Mahek Jamdar along with Mr. Rashmin Jain i/by M/s.Kanga & Co.,Advocate for the Respondents CORAM : R.D. DHANUKA, J DATE : 28th November, 2019 P.C. :

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