Bombay High Court
Corporation Bank vs M/S. Bilcare Ltd. Cin No. ... on 28 November, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMPANY PETITION NO. 1113 OF 2015
Corporation Bank ....Petitioner
V/S
M/s. Bilcare Ltd. Cin No. ....Respondent
L28939pn1987plc043953 None for the Petitioner Mahek Jamdar along with Mr. Rashmin Jain i/by M/s.Kanga & Co.,Advocate for the Respondents CORAM : R.D. DHANUKA, J DATE : 28th November, 2019 P.C. :
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