Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273A] [Entire Act] State of Tripura - Subsection Section 273A(2) in Tripura Municipal Act, 1994 (2)The composition of such Tribunal, its powers and functions including the procedure to be followed by it shall be such as may be prescribed.]
