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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(b) in The Orissa Dental Council Rules, 1969

(b)if it raises substantially the same question as a motion or amendment which has been moved or withdrawn with the leave of the State Council within one year of the meeting at which it is designed to be moved :